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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(2)(e) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(e)be responsible for the co-ordination of all extension education programmes of the University in close co-operation with the Deans the the Faculties and other officers.