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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(71) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(71)"Useful Life" in relation to a unit of a generating station, transmission system and distribution system from the COD shall mean the following, namely:-
(a)Coal/Lignite based thermal generating station: 25 years
(b)Gas/Liquid fuel based thermal generating station: 25 years
(c)AC and DC Sub-station: 25 years
(d)Hydro generating station: 35 years
(e)Transmission line and Transmission System: 35 years
(f)Distribution lines and Distribution system: 35 years
(g)Wind energy / solar & other RE power project: 25 years
(h)Biomass power project: 20 years