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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in The Punjab State Council for Agricultural Education Act, 2017

(1)The Council may, for the purpose of carrying out the provisions of this Act and the rules and the regulations made thereunder, set up the following Committees or such other Committees, as may be prescribed, namely :-
(i)Academic Committee;
(ii)Affiliation and Accreditation Committee;
(iii)Finance Committee; and
(iv)Any other Committee as per requirement.