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Bombay Presidency - Section

Section 13 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

13.

The Supervising Officer shall be responsible for the seating arrangements, distribution of the question papers, blank answer-books and writing materials and collect the answer-books and send them to the Examiners concerned by insured parcel in properly sealed packets.