Himachal Pradesh High Court
Suneel Kumar vs Hrtc & Another on 23 August, 2022
Bench: Sabina, Sushil Kukreja
Suneel Kumar vs HRTC & another .
Execution Petition No.134 of 2022 23.08.2022 Present: None for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
Learned counsel for the respondents has
submitted that vide
order dated 16.06.2022,
representation filed by the petitioner has been duly considered and rejected.
the None has appeared on behalf of the petitioner.
In the interest of justice, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/08/2022 20:05:47 :::CIS