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Himachal Pradesh High Court

Suneel Kumar vs Hrtc & Another on 23 August, 2022

Bench: Sabina, Sushil Kukreja

Suneel Kumar vs HRTC & another .

Execution Petition No.134 of 2022 23.08.2022 Present: None for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.



                         Learned    counsel     for    the     respondents          has

             submitted   that    vide


                                        order       dated      16.06.2022,

representation filed by the petitioner has been duly considered and rejected.

the None has appeared on behalf of the petitioner.

In the interest of justice, list after two weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/08/2022 20:05:47 :::CIS