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State of Rajasthan - Section

Section 12 in The Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/Scheduled Tribes in Rajasthan, 1971

12.

The amount of stipend in full or any over payment made, or the basis of false information or declaration furnished by the candidate shall be liable to be recovered as arrears of land revenue.Form No. 1Application Form