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State of Uttar Pradesh - Section

Section 35 in The U.P. Sheera Niyantran Niyamavali, 1974

35. Inspection book for inspecting officer [Section 22].

- All occupiers of sugar factories and all other allottees shall be bound to maintain an inspection book in Form M.F. 12 for inspecting officers to record their inspection notes therein. The occupier of sugar factories shall, however, be bound to submit one copy of every inspection note recorded by any officer empowered under the preceding rule, direct to the Controller and one copy to the Deputy Excise Commissioner or Assistant Commissioner of the charge in which the factory is situated.