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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(ii) in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

(ii)There shall be provision of two class rooms per unit intake. Besides class room, one multipurpose hall, one multipurpose laboratory, seminar hall, separate rooms for Principal/Head of the Department, faculty members, office for administrative staff and store room. For every instructional room; like class room, laboratory, library etc. Space shall not be less than 10 sqft (ten sqft) per student. Multipurpose hall shall have the seating capacity for two hundred persons having a total area of 2,000 sqft (two thousand sqft).