Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Rajasthan - Subsection Section 37(iv) in The Rajasthan Public Trust Rules, 1962 (iv)The committee of management may, in writing, delegate all or any of their powers to the Chairman or any other member for conducting and facilitating the day today work of the trust.
