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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(2) in Bihar Documents Writers' Licensing Rules, 1968

(2)Non-observance of any of the conditions of the licence or any main conduct on the part of the licensee during the continuance of the licence shall be treated as a disqualification to obtain a renewal of the licence.