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State of Madhya Pradesh - Section

Section 10 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997

10. Scrutiny of the programmes submitted by the village level workers.

- The Chief Executive Officer shall place the final programme received from each village level workers before the concerned Standing Committees of the Janapada Panchayat which shall scrutinise them and submit to the Janapada Panchayat with their comments before the 25th February, of each year. Modification, if necessary, shall ordinarily be suggested only in aided programmes.