Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20A(5)] [Section 20A] [Entire Act] State of West Bengal - Subsection Section 20A(5)(a) in The Rabindra Mukta Vidyalaya Act, 2001 (a)make recommendation relating to introduction of the course of studies for each of the subjects in general and in vocational stream;