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[Cites 0, Cited by 0] [Section 20A] [Entire Act]

State of West Bengal - Subsection

Section 20A(5) in The Rabindra Mukta Vidyalaya Act, 2001

(5)Each Board of Studies shall -
(a)make recommendation relating to introduction of the course of studies for each of the subjects in general and in vocational stream;
(b)perform such functions as may be assigned to it by the Council.