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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Andhra Pradesh - Subsection

Section 74(2)(ix) in Andhra Pradesh Panchayat Raj Act, 1994

(ix)fees levied by the Gram Panchayat in pursuance of any provision in this Act, or any rule or other made thereunder;