Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(60) in Aircraft Rules, 1937 (60)"Visible" as applied to lights means visible on a dark night with a clear atmosphere.][* * *] [Sub-Rule (2-A) and (3) omitted by G.S.R. 80(E), dated 2.2.1993.]
