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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Bombay Presidency - Subsection

Section 64(2) in The Bombay Dentists Rules, 1951

(2)Where the application under sub-rule (1) is for registration under clause (ii) of section 34, the applicant shall state in the application whether he has passed the examination referred to in that clause as one of his qualifications for registration.