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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(2)(a) in The Maharashtra Universities Act, 1994

(a)The University Department Students' Council consist of the following members, namely:-
(i)Vice-Chancellor - President,
(ii)Director of Students' Welfare - Chairman;
(iii)Director of Sports and Physical Education, if any;
(iv)National Service Scheme Coordinator, if any;
(v)One student from each university department who has shown academic merit at the preceding degree examination and is engaged in full time studies in a university, institution or department or conducted college, nominated by the Vice-Chancellor;
(vi)Two lady students nominated by the Pro-Vice-Chancellor [and if there is no Pro-Vice-Chancellor shall nominate two lady students.] [These words were added by Maharashtra 55 of 2000, section 34 (a)(i)]