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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1) in M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Niyam, 1977

(1)The annual account of the receipt and expenditure of the Board shall be made up to the last day of every financial year and shall be prepared in Form XI and shall be accompanied by a memorandum explaining the principle differences between the estimate and the actuals.