Section 10(2)(a) in Punjab Registration of Births and Deaths Rules, 2004

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2)(a) in Punjab Registration of Births and Deaths Rules, 2004

(a)if the Register is in his possession, forthwith enter the name in the relevant column of the concerned form in the birth register on payment of a late fee of rupees five; and

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State of Punjab - Subsection

Section 10(2)(a) in Punjab Registration of Births and Deaths Rules, 2004