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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(9) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(9)Improvement of drains up to the nearest outlet point is to be made as directed by Authority, with additional 25% of the cost of improvement is not done as directed by Authority.