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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(1) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(1)The Director shall by order, paste on the notice board of the marketing committee and specify the symbols that may be chosen by candidates at an election in any constituency and the restrictions to which their choice shall be subject.