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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(2)(iii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(iii)One Reader and one Lecturer of the University Department in the subject to be nominated by the Vice-Chancellor in the manner specified by the Statutes;