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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(f) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(f)The internal examiners should send the awards in the case of which there is no difference, duly checked by the checking Assistant to Registrar by name after scoring the awards in respect of the Code numbers in whose case difference has arised. A fresh award list duly signed by both the examiners and the checking Assistant shall be sent in respect of such Code Numbers after the difference has been settled.