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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(v) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(v)Committee of Ed.CET-AC shall follow the same guidelines as prescribed in Rule 4 for conduct of test, minimum qualifying mark etc., for declaration of results and assigning merit ranks.