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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Haryana - Subsection

Section 46(4) in The Haryana New Mandi Townships Building Rules, 1967

(4)The width of staircases in a public building or a ware-house or industrial building shall be regulated as follows :
(a) Number of users upto 100 1.25 metre (4.101 ft.)
(b) Number of users upto 100 to 200 1.40 metre (4.5932 ft.)
(c) Number of users upto 200 to 500 1.85 metre (6.6095 ft.)
(d) Increase 2.54 Cm. (1") for every additional person uptomaximum of 2.75 metre (9.0223) 4.60 metres (15.092 ft.)
Provided that a single staircase of width mentioned in (i) above may be replaced by two staircases each of its width at least 1.85 metres (6.6095 feet).Notwithstanding the above, staircases in private portions of public or other buildings in this clause not open to general public may be of sizes mentioned in sub-rules (2) and (3).