Bombay High Court
Ipcl Laboratories Ltd vs Awadesh Singh Yadav And Others on 2 January, 2020
Author: Bharati Dangre
Bench: Bharati Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
LETTER PATENT APPEAL NO. 270 OF 2009
In
REVIEW PETN. IN WP 86 OF 2009
Awadesh Singh Yadav And Ors. ....Appellant
V/S
Labour And Enforcement Officer Dadra And ....Respondent
Nagar Haveli And Ors.
WITH LETTER PATENT APPEAL NO. 83 OF 2010 In WRIT PETITION 2791 OF 2009 Ipcl Laboratories Ltd ....Appellant V/S Awadesh Singh Yadav And Others ....Respondent None for Appellant in LPA 270/2009 and Respondent in LPA 83/2010 T.R.Yadav i/b R.V. Paranjpe Respondent No 2 in LPA 270/2009 and Appellent in LPA 83/2010 CORAM : THE CHIEF JUSTICE & SMT. BHARATI DANGRE, JJ DATE : 2nd January, 2020 P.C. :
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