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State of Odisha - Section

Section 23 in The Orissa Animal Contagious Diseases Rules, 1957

23. Tuberculosis.

(1)Any animal which has reacted to the tuberculine test or has been shown to be affected with tuberculosis by any other method subject to confirmation by the Director, shall be deemed to be affected with Tuberculosis and shall be permanently marked in the right ear by the Veterinary Surgeon performing the test, with the letter 'T'.
(2)The animal thus marked shall not be exhibited either for show or sale at any market, fair, exhibition or other public place where animals are concentrated.
(3)In case of death or destruction of such animals only such portion of the carcass as in the opinion of the Veterinary Surgeon is fit for human consumption shall be exposed for sale, the remaining portions being either burnt or buried.