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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5)(h) in Statutes of the Homoeopathy University, Jaipur, 2011

(h)to prepare and submit to the Board of Management, through the President, annual reports on the finances and accounts of the University; and