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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Fisheries Act, 1948

(3)[ x x x] [Omitted by the M.P. Extension of Laws Act, 1958 (23 of 1958), Section 3 (3).]