Section 19(1)(g) in Securities Contracts (Regulation) Rules, 1957

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(g)Certified copies of agreements with-

(i)managing agents and secretaries and treasurers,

(ii)selling agents,

(iii)managing directors and technical directors,

(iv)general manager, sales manager, manager or secretary.

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