Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] NCT Delhi - Subsection Section 26(c) in The Delhi Medical Council Rules, 2003 (c)One Member to be elected from amongst Members elected under Clause (c) of sub-section (3) of Section 3 of the Act.
