Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 7 in Nilgiris Fishing Rules, 1966 7. Cancellation or refusal. - The Officer issuing the licence may cancel the licence or refuse to issue a further licence to any person who fails to comply with the provisions of these rules.
