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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(b) in The Family Courts (Orissa) Rules, 1990

(b)The conditions of service of the employees shall be that as applicable to their counterparts under the Orissa District and Subordinate Courts' Ministerial Service (Method of Recruitment and Conditions of Service) Rules, 1969.