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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Central Provinces And Berar - Subsection

Section 1(2) in The Central Provinces and Berar Accommodation (Requisition) Act, 1948

(2)It extends to the whole of [Vidarbha Region of the State of Maharashtra] [Substituted vide the Maharashtra Adaptation of Laws (State and Concurrent Subjects) Order, 1960, clause 4 (1).].