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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3) in Rajasthan Land Revenue (Land Records) Rules, 1957

(3)[ At the time of formation of Patwar Circle, an effort may be made that each Panchayat may have one Patwar circle.] [Added by GSR 22, Dated 26-4-97; published in Rajasthan Gazette Extraordinary Part IV-C(I), Dated 6-5-97, p. 33(5)]