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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(1)(iii) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(iii)the Superintendent shall be in charge of maintaining general accounts, disbursing bills, custody of jewellery, cash and other belongings of the inmates. He shall also be responsible for the physical verification of the stores and stocks at regular intervals;