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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(5)(b) in The Assam Amusements and Betting Tax Rules, 1939

(b)Each ticket shall contain three foils and shall be printed in Form A and all free or complimentary passes or tickets shall be printed in Form I-E annexed to these rules.