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State of Tamilnadu - Section

Section 6 in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

6. Allowances to non-official members.

- The non-official members of the Authority shall be paid from the fund, sitting fee and allowances as may be prescribed for attending its meeting or any other work as may be assigned to them by the Chairperson or the Government.