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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2) in Andhra Pradesh Farmers Management of Irrigation Systems (Recall) Rules, 2005

(2)On receipt of such notice the Competent authority (Engineering) shall cause due verification of the authenticity of the notice in Form-II with in a period of 7 days from the date of receipt of the recall notice.