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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Greater Bengaluru City Corporation -

Section 99(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The corporation shall consult the legal cell on all matters pertainingto the interpretation of the provisions of this Act and the Rules, Regulations andbye-laws made there under and also in matters pertaining to the institution,defence or conduct of suits and other legal proceedings to which the corporationis a party.