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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015

(2)The Manager or Resident Manager shall ensure accommodation facilities with an average space norms of 40 sq.ft. per child and 120 sq.ft. per woman.AppendixForm -I[See rules 3 (1), 3(6) ]Application Form for Licence and Renewal of Licence