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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(ix) in The Central Silk Board Silkworm Seed Regulations, 2010

(ix)if there is any incidence of disease, he shall discontinue the rearing and reject and destroy the entire batch of larvae and shall take all prophylactic measures to prevent contamination;