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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Forest Service, Class II (Appointment by Promotion) Regulations, 1985

(2)The Departmental Committee shall thereupon scrutinise the records relating to the Forest Rangers placed before them and prepare a list of Forest Rangers who, in their opinion are suitable for recruitment to the service by promotion during the year.