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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(e) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(e)No application shall be rejected without recording reasons therefor and the order passed by the Engineer on the application shall be communicated to the consumer forthwith by certificate of posting.