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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(6)(c) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(c)The children of staff and officers of Jammu and Kashmir police engaged in combating terrorism, are eligible under this category;