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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 94(1)(c) in The Police Enhanced Penalties Ordinance, 2005

(c)for the determination of any question under section 87 or a copy of order or document under the Act. - there shall be paid such fee in court fee stamps as may be prescribed.