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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in The Bihar Home Guards Rules, 1953

(1)The Home Guards Force in the State of Bihar shall be commanded by the Inspector-General assisted by the Commandant and it shall consist of sections, platoons, companies, and battalions as also a technical corps commanded by Section Leaders, Platoon Commanders, Company Commanders and Battalion Commanders.