Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Nagaland - Subsection Section 3(4) in The Global Open University (Nagaland) Act, 2006 (4)The University shall be a body corporate by the name aforesaid having perpetual succession and common seal and shall, by that name sue and be sued.
