Section 99A(2)(b) in Maharashtra Public Universities Act, 2016

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State of Maharashtra - Subsection

Section 99A(2)(b) in Maharashtra Public Universities Act, 2016

(b)the Students Council for each institution, conducted college or affiliated college shall consist of the following :-

(i)Principal-Chairman;

(ii)One lecture, nominated by the Principal;

(iii)Teacher in charge of National Cadet Corps;

(iv)National Service Scheme Programme Officer;

(v)One student form each class, who has shown academic merit at the examination held in the preceding year and who is engaged in full-time studies in the college, nominated by the Principal;

(vi)Director of Sports and Physical Education, if any;

(vii)One student from each of the following activities, who has shown outstanding performance, nominated by the Principal, namely:-

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State of Maharashtra - Subsection

Section 99A(2)(b) in Maharashtra Public Universities Act, 2016