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[Cites 2, Cited by 12]

Bombay High Court

Raosaheb Ramchandra Gavhane vs Devraj Pandit Patil And Ors on 5 April, 2019

Author: S.S. Shinde

Bench: S.S. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2944 OF 2019

 Mr. Devraj Pandit Patil                           ....Petitioner
             V/S
 The State Of Maharashtra Through The Principal ....Respondent

Secretary And Ors.

WITH WRIT PETITION NO. 3119 OF 2019 Raosaheb Ramchandra Gavhane ....Petitioner V/S Devraj Pandit Patil And Ors ....Respondent WITH WRIT PETITION NO. 3109 OF 2019 Prabhu Manohar Rathod ....Petitioner V/S Devraj Pandit Patil And Ors ....Respondent Adv. Dilip B. Shinde i /b Rahul Vitthal Shinde For Petitioner in WP 2944/2019.

Adv. Anant Vadgaonkar a/w Sandip Kagade For R.no. 5 in WP No. 3109/19 & 3119/19.

Adv. Geeta Sonawane AGP for Res No. 1 To 3

Adv. Rahul V. Shinde for Res No 1 In WP No 3109/19 & WP 3119/19.

        CORAM :                S.S. SHINDE, J
        DATE :                 5th April, 2019



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By consent stand over to 09/04/2019.

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